Patna High Court - Orders
Sc/St Association vs The State Of Bihar on 8 September, 2023
Author: Madhuresh Prasad
Bench: Madhuresh Prasad
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.4811 of 2023
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SC/ST Association & Anr.
... ... Petitioner/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Ms. Ritika Rani, Advocate
For the State : Mr. Sheo Shankar Prasad, SC- 8
For the BPSC : Mr. Kaushal Kumar Jha, Sr. Advocate
Mr. Amish Kumar, Advocate
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CORAM: HONOURABLE MR. JUSTICE MADHURESH PRASAD
ORAL ORDER
4 08-09-20231. For filing rejoinder, one week time is allowed.
2. List this case on 15-09-2023.
(Madhuresh Prasad, J) Raj kishore/-
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