Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act] State of Odisha - Subsection Section 4(1)(c) in Orissa Civil Services (Compassionate Grant) Rules, 1964 (c)the pension and/or gratuity to which an injured Government servant or the family of the deceased Government servant entitled to; and