Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 40(1b)] [Section 40] [Entire Act]

State of West Bengal - Subsection

Section 40(1b)(g) in The West Bengal Fire Services Act, 1950

(g)the qualifications, experience or other matter for granting licence to act as licensed agency under section 11F;