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[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(3)(xxxviii) in The Employees' Provident Funds Scheme, 1952

(xxxviii)[ as respects bone crushing industry come into force on the 31st day of January, 1964;] [Inserted by G.S.R. 127, dated 20.1.1964.]