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State of Rajasthan - Section

Section 81 in The Rajasthan District Boards Act, 1954

81. Right of officers to take part in discussions.

- The Secretary and any officer prescribed by regulation in this behalf may, with the permission of the Chairman, or in virtue of a resolution passed in this behalf at a meeting of the Board or of a Committee thereof, make an explanation in regard to a subject under discussion but shall not vote upon or propose a resolution at such meeting.