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State of Kerala - Section

Section 55 in Kerala General Sales Tax Rules, 1963

55. Payment of travelling allowance and batta.

- A person other than the assessee or his agent or representative appearing before an assessing authority or before an appellate or revising authority to give evidence in an enquiry under the Act or the rules made there under shall be paid travelling allowance and batta at such rates as may be fixed by the State Government from time to time.