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[Cites 0, Cited by 0] [Section 236] [Entire Act]

State of Gujarat - Subsection

Section 236(1) in The Gujarat Panchayats Act, 1993

(1)There shall be a District Panchayat Service Selection Committee in each district for selecting candidates for recruitment to such posts of the panchayat service and to advise the panchayats in such matters and to perform such other functions as may be prescribed.