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State of Uttar Pradesh - Section

Section 9 in The U.P. Food and Civil Supplies (Supply Branch) Subordinate Service Rules, 1980

9. Preferential qualifications.

- A candidate who-
(i)has served in the Territorial Army for a minimum period of two years, or
(ii)has obtained the 'B' Certificate of the National Cadet Corps, shall other things being equal be given preference in the matter of direct recruitment.