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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(i) in The M.P. Zila Panchayats (Budget Estimates) Rules, 1997

(i)A provision shall be made in the budget estimate to complete the incomplete works with a view to their accomplishment in the next financial year or years;