Gujarat High Court
New India Assurance Co. Ltd vs Bhartiben Ramanlal Patel & 6 on 20 June, 2007
Author: Jayant Patel
Bench: Jayant Patel
FA/2665/2007 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
FIRST APPEAL No. 2665 of 2007
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NEW INDIA ASSURANCE CO. LTD - Appellant(s)
Versus
BHARTIBEN RAMANLAL PATEL & 6 - Defendant(s)
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Appearance :
MR PV NANAVATI for Appellant(s) : 1,MR VIBHUTI NANAVATI for
Appellant(s) : 1,
None for Defendant(s) : 1 - 5, 7,
MR RAJNI H MEHTA for Defendant(s) : 6,
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CORAM : HONOURABLE MR.JUSTICE JAYANT PATEL
Date : 20/06/2007
ORAL ORDER
Admit.
20.6.2007 (Jayant Patel, J.) vinod HC-NIC Page 1 of 1 Created On Mon Sep 07 03:36:02 IST 2015