Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Chitra Sharma vs Union Of India on 11 May, 2018

Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud

     WP(C) 744/2017 etc.
                                           1

     ITEM NO.34                       COURT NO.1                   SECTION PIL-W

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

                           Writ Petition (Civil) No. 744/2017

     CHITRA SHARMA & ORS.                                       Petitioners

                                          VERSUS

     UNION OF INDIA & ORS.                                      Respondents

     (and IA No.30118/2018-impleading party and IA No.30122/2018-
     CLARIFICATION/DIRECTION and IA No.30125/2018-impleading party and
     IA No.30133/2018-impleading party and IA No.30140/2018-impleading
     party and IA No.32031/2018-impleading party and IA No.32977/2018-
     INTERVENTION      APPLICATION       and      IA       No.32978/2018-
     CLARIFICATION/DIRECTION and IA No.33431/2018-STAY APPLICATION)

     WITH
     W.P.(C) No. 782/2017 (X)
     W.P.(C) No. 783/2017 (X)
     SLP(C) No. 24001/2017 (XI)
     W.P.(C) No. 805/2017 (X)
     (FOR STAY APPLICATION ON IA 84812/2017)
     W.P.(C) No. 803/2017 (X)
     SLP(C) No. 24002/2017 (XI)
     (FOR PERMISSION TO FILE SLP/TP     ON IA 84838/2017 FOR PERMISSION TO
     FILE      ADDITIONAL    DOCUMENTS      ON    IA     84839/2017     FOR
     INTERVENTION/IMPLEADMENT ON IA 84840/2017 and IA No.88057/2017-
     INTERVENTION/IMPLEADMENT          and        IA         No.88410/2017-
     CLARIFICATION/DIRECTION     and      IA    No.88689/2017-INTERVENTION
     APPLICATION and IA No.88696/2017-MODIFICATION and IA No.89329/2017-
     INTERVENTION/IMPLEADMENT     and    IA    No.115034/2017-INTERVENTION
     APPLICATION and IA No.119047/2017-impleading party)
     W.P.(C) No. 950/2017 (X)
     W.P.(C) No. 860/2017 (X)
     (FOR ADMISSION)
     SLP(C) No. 36396/2017 (XI)
     (FOR ADMISSION and I.R. and IA No.98200/2017-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT and IA No.98186/2017-APPLICATION FOR
     IMPLEADMENT OF RESPONDENTS and IA No.98181/2017-PERMISSION TO FILE
     SLP/TP      and IA No.98204/2017-PERMISSION TO FILE ADDITIONAL
     DOCUMENTS and IA No.137592/2017-CLARIFICATION/DIRECTION)
     Diary No(s). 33267/2017 (XI)
Signature Not Verified


     (FOR ADMISSION and I.R. and IA No.129410/2017-EXEMPTION FROM FILING
Digitally signed by
DEEPAK GUGLANI
Date: 2018.05.14
     C/C
14:24:54 IST
Reason:     OF    THE   IMPUGNED    JUDGMENT   and    IA    No.131630/2017-
     INTERVENTION/IMPLEADMENT and IA No.129408/2017-PERMISSION TO FILE
     SLP/TP and IA No.129406/2017-CONDONATION OF DELAY IN REFILING and
     IA No.129413/2017-PERMISSION TO FILE LENGTHY LIST OF DATES)
     W.P.(C) No. 319/2018 (X)
WP(C) 744/2017 etc.
                                     2

(FOR ADMISSION and IA No.52566/2018-STAY APPLICATION)

Date : 11-05-2018 This matter was called on for hearing today.

CORAM :
          HON'BLE THE CHIEF JUSTICE
          HON'BLE MR. JUSTICE A.M. KHANWILKAR
          HON'BLE DR. JUSTICE D.Y. CHANDRACHUD

                      Mr. Pawanshree Agrawal, Adv./A.C.

For Petitioners
                      Mr.   Ajit Kumar Sinha, Sr. Adv.
                      Mr.   Ashwarya Sinha, AOR
                      Ms.   Priyanka Sinha, Adv.
                      Mr.   Srijan Sinha, Adv.
                      Ms.   Mohini Priya, Adv.
                      Ms.   Ameya Vikrama Thanvi, Adv.
                      Ms.   Alankrita Sinha, Adv.

                      Mr. Parag Tripathi, Sr. Adv.

                      Mr. Rakshit Thakur, Adv.
                      Mr. Shovan Mishra, AOR

                      Ms. Sujeeta Srivastava, AOR

                      Mr.   Ravi Chandra Prakash, Adv.
                      Mr.   Mukesh Kumar Singh, Adv.
                      Mr.   Purushottam Sharma Tripathi, Adv.
                      Ms.   Sushma Singh, Adv.
                      for   M/s. Ravi Chandra Prakash Co., Adv.

                      Mr. Mangaljit Mukherjee, Adv.
                      Mr. Debarpita Basu Mukherjee, Adv.
                      Mr. Sagnik Basu, Adv.
                      Mrs. Sarla Chandra, AOR

                      Mr. Neeraj Kumar Gupta, AOR
                      Ms. Anshu Gupta, Adv.

                      Mr.   Mohit Chaudhary, Adv.
                      Ms.   Puja Sharma, Adv.
                      Ms.   Garima Sharma, Adv.
                      Mr.   Kunal Sachdeva, Adv.
                      Mr.   Balwinder Singh Suri, Adv.
                      Mr.   Imran Ali, Adv.

                      Ms. Mohna, AOR/petitioner-in-person

                      Mr. G.C. Tyagi, Adv.
                      Mr. Kailash Pd. Pandey, Adv.
WP(C) 744/2017 etc.
                                   3


                      Mr. Arune Monga, Adv.
                      Mr. Gopal Jha, AOR
                      Ms. Diviya Sharma, Adv.

                      Mr. S.S. Ray, Adv.
                      Mr. Vaibhav Gulia, Adv.
                      Ms. Rakhi Ray, Adv.

                      Dr. R.R. Kishore, Adv.
                      Mr. Karunakar Mahalik, AOR
                      Mr. C.P. Singh, Adv.

                      Mr. Prashant Kumar, Adv.
                      Mr. Shantanu Sagar, AOR

                      Mr. Jasbir Singh Malik, Adv.
                      Ms. Ushanandini V., Adv.

                      Mr. Abhinav Shrivastava, Adv.
                      Mr. Rahul Gupta, Adv.
                      Mr. R.P. Singh, Adv.

                      Mr. Prashant Kumar, Adv.
                      Mr. Sudhir Aggarwal, Adv.
                      Mr. Rajeev Kumar Bansal, Adv.

                      Mr. Varinder Kumar Sharma, Adv.
                      Ms. Parul Sharma, Adv.
                      Mr. Yugal K. Prasad, Adv.

                      Mrs. Revathy Raghavan, AOR
                      Mr. S. Muthu Krishnan, Adv.
                      Mr. A. Selvaraj, Adv.

                      Mr. Anand Prasad, Adv.
                      Mr. Sandeep Devashish Das, AOR

                      Mr. Shuvodeep Roy, AOR
                      Mr. Fuzail Ahmad Ayyubi, AOR
                      Mr. Pukhrambam Ramesh Kumar, AOR
                      Mr. Ambhoj Kumar Sinha, AOR
                      Ms. Praveena Gautam, AOR
                      Ms. Aparna Bhat, AOR
                      Mr. Tishampati Sen, AOR
                      Mr. Alok Shukla, AOR
                      Dr. Kailash Chand, AOR
WP(C) 744/2017 etc.
                                     4

                      Ms. Anne Mathew, AOR
                      Mr. Himanshu Shekhar, AOR
                      Mr. Amit Pawan, AOR
                      Ms. Rashmi Nandakumar, AOR
                      Ms. Anannya Ghosh, AOR
                      Mr. Dharmendra Kumar Sinha, AOR
                      Mr. R.P. Gupta, AOR
                      Mr. Kaushik Choudhury, AOR
                      Mr. Bijoy Kumar Jain, AOR
                      Mr. Suvidutt M.S., AOR

For Respondents/
Applicants            Ms. Madhavi Divan, Adv.
                      Mr. Harish V. Shankar, Adv.
                      Mr. Syed Shahid Husain Rizvi, Adv.
                      Mrs. Anil Katiyar, AOR

                      Mr. Syed Shahid Husain Rizvi, Adv.
                      Mr. Harish V. Shankar, Adv.
                      Mr. Mukesh Kumar Maroria, AOR

                      Mr.   Mukul Rohatgi, Sr. Adv.
                      Mr.   Anupam Lal Das, AOR
                      Mr.   Vishal Gupta, Adv.
                      Mr.   Anirudh Singh, Adv.
                      Mr.   Krishanu Barua, Adv.
                      Mr.   Abhishek Raj, Adv.
                      Mr.   Paras Choudhary, Adv.

                      Mr.   Vikas Singh, Sr. Adv.
                      Mr.   Vijay Nair, Adv.
                      Mr.   Rahul Malhotia, Adv.
                      Mr.   Jay Kishor Singh, Adv.

                      Mr. Mohan Parasaran, Sr. Adv.
                      Mr. Krishna Kanodia, Adv.
                      M/s. Unuc Legal LLP, AOR

                      Mr.   Jayant Bhushan, Sr. Adv.
                      Mr.   Ramakant Rai, Adv.
                      Mr.   Anurag Mishra, Adv.
                      Ms.   Mehak Suri, Adv.
                      Mr.   Syed Jafar Alam, AOR

                      Mr. Sanjay Hegde, Sr. Adv.

                      Mr. Vishnu Sharma, AOR
WP(C) 744/2017 etc.
                                     5

                      Ms. Anupama Sharma, Adv.
                      Ms. Sonali Negi, Adv.
                      Mr. Mohit Rai, Adv.

                      Mr. P.V. Dinesh, AOR
                      Mr. Sindu T.P., Adv.

                      Mr. Ajay Marwah, Adv.
                      Mr. Mool Singh, Adv.

                      Mr.   Anil Nag, Adv.
                      Mr.   Arun Singh, Adv.
                      Mr.   Abhilash Nag, Adv.
                      Mr.   Rajeev Kumar Bansal, AOR

                      Mr. Ravindra Srivastava, Sr. Adv.
                      Mr. Ratik Sharma, Adv.
                      Mr. Shiv Sagar Tiwari, Adv.

                      Mr.   Rakesh Dwivedi, Sr. Adv.
                      Mr.   Pawan Upadhyay, Adv.
                      Mr.   Sarvjit Pratap Singh, Adv.
                      Mr.   Akash Tyagi, Adv.
                      Mr.   Shiv Sagar Tiwari, AOR

                      Mr. Anurag Tripathi, Adv.
                      Ms. Amrita Sarkar, Adv.
                      Mr. Ashok Mathur, AOR

                      Mr.   Bishwajit Dubey, Adv.
                      Mr.   Uday Khare, Adv.
                      Ms.   Srideepa Bhattacharyya, Adv.
                      Mr.   Manpreet Lamba, Adv.
                      for   M/s. Cyril Amarchand Mangaldas, AOR

                      Ms. Swarupama Chaturvedi, AOR
                      Mr. B.N. Dubey, Adv.
                      Ms. Devika Gulati, Adv.

                      Mr. Ejaz Maqbool, AOR
                      Ms. Tanya Shree, Adv.
                      Mr. Kunwar Aditya Singh, Adv.

                      Mr. Vivek Sarin, Adv.
                      Mr. Aakarshan Aditya, Adv.
                      Mr. Md. Rashid Saeed, AOR

                      Ms. Kavita Jha, AOR
                      Mr. Vaibhav Kulkarni, Adv.

                      Mr. Manoj G., Adv.
                      Mr. Shuvodeep Roy, Adv.
WP(C) 744/2017 etc.
                                     6


                      Mr. Hitesh Kumar Sharma, Adv.
                      Mr. S.K. Rajora, Adv.
                      Mr. Praveen Swarup, AOR

                      Mr.   Sarvam Ritam Khare, AOR
                      Ms.   Vrinda Kapoor, Adv.
                      Ms.   Meena Sehrawat, Adv.
                      Ms.   Shweta Chaurasia, Adv.

                      Ms. Aanchal Tikmani, Adv.
                      Ms. Liz Mathew, AOR

                      Mrs. K. Enatoli Sema, Adv.
                      Mr. Edward Belho, Adv.
                      Mr. Amit Kumar Singh, Adv.
                      Mr. K. Luikang Michael, Adv.

                      Mr. Guntur Prabhakar, Adv.
                      Ms. Prerna Singh, Adv.

                      Mr. Sandeep Devashish Das, AOR
                      Mr. Ajit Sharma, AOR
                      Mr. Ashwarya Sinha, AOR
                      Mr. Bijoy Kumar Jain, AOR
                      Mr. Varinder Kumar Sharma, AOR
                      Mrs. Taruna Singh Gohil, AOR
                      Mr. Naveen Kumar, AOR
                      Mrs. Sarla Chandra, AOR
                      Mr. Arun K. Sinha, AOR
                      Mr. Sachin Patil, AOR
                      Mr. Partha Sil, AOR
                      Mr. M.A. Krishna Moorthy, AOR
                      Mr. K.K. Mohan, AOR
                      Mr. Raj Kishor Choudhary, AOR
                      Mr. Yadav Narender Singh, AOR
                      Mr. Rabin Majumder, AOR
                      Mr. Anup Jain, AOR
                      Mr. Kedar Nath Tripathy, AOR
                      Mr. T. Harish Kumar, AOR
                      Mr. Talha Abdul Rahman, AOR
                      Mr. Abhijat P. Medh, AOR
WP(C) 744/2017 etc.
                                     7

                      Mr. Pradeep Kumar Bakshi, AOR
                      Mr. Ravindra Kumar, AOR
                      Ms. Sharmila Upadhyay, AOR
                      Ms. Madhusmita Bora, AOR
                      Mr. Ranjan Kumar Pandey, AOR
                      Mr. Shekhar Kumar, AOR
                      Ms. Supriya Juneja, AOR
                      Mr. Abhishek Yadav, AOR
                      Mr. Amarjit Singh Bedi, AOR
                      Mr. Arjun Garg, AOR
                      Mr. Sudhir Naagar, AOR

                      Mrs. Gargi Khanna, AOR

                      Mr.   Vikas Singh, Sr. Adv.
                      Mr.   S. Venkatesh, Adv.
                      Mr.   Parag Maini, Adv.
                      Ms.   Kanika Chugh, Adv.
                      Mr.   Varun Singh, Adv.
                      Mr.   Pratyush Singh, Adv.
                      Mr.   Vikas Maini, Adv.
                      Mr.   Somesh Srivastava, Adv.
                      Ms.   Udita Singh, Adv.

                      Ms. Shashi Kiran, AOR
                      Dr. Satish Chandra, Adv.
                      Mr. Manoj Jain, Adv.

                      Mr. Rajesh P., Adv.

                      Ms. Manjeet Chawla, AOR

                      Mr.   Rajesh Mahna, Adv.
                      Mr.   Ram Nand, Adv.
                      Mr.   Bhargava V. Desai, Adv.
                      Mr.   Akishat Malpani, Adv.

                      Mr.   Braj Kishor Mishra, Adv.
                      Ms.   Aparna Jha, Adv.
                      Mr.   Abhishek Yadav, Adv.
                      Ms.   Kriti Sondhi Sharma, Adv.
                      Mr.   Irshad S. Hanif, Adv.

                      Mr. Amit Sharma, AOR
                      Mr. Dipesh Sinha, Adv.
                      Ms. Ayiala Imti, Adv.
WP(C) 744/2017 etc.
                                     8


                      Ms. Sujeeta Srivastava, AOR

                      Mr. Govind Jha, Adv.
                      Mr. Krishna Kumar Singh, Adv.

                      Mr. Santosh K. Sethi, Adv.
                      Mr. Arjun Jaidka, Adv.
                      Dr. Kailash Chand, Adv.

                      Mr.   Rachit Mittal, Adv.
                      Ms.   Tanvi Aggarwal, Adv.
                      Mr.   Ankit Khear, Adv.
                      Dr.   Kailash Chand, AOR

                      Mr. Anivesh Bharadwaj, Adv.
                      Ms. Lakshmi Narayan, Adv.

                      Mr. Anivesh Bharadwaj, Adv.
                      Mr. C.S. Ashri, Adv.

                      Mr. Saurabh Gupta, Adv.
                      Mr. Gagan Gupta, Adv.

                      Mr. B.A.S. Jadon, Adv.

                      Dr.   Lalit Bhasin, Adv.
                      Ms.   Palak Chadha, Adv.
                      Ms.   Shireen Shukila, Adv.
                      Mr.   Mudit Sharma, AOR

                      Mr. Apoorv Shukla, Adv.
                      Mr. Kunal Cheema, AOR

                      Mr.   Yunus Malik, Adv.
                      Ms.   Renu Verma, Adv.
                      Mr.   Zain A. Khan, Adv.
                      Ms.   Farha Malik, Adv.
                      Mr.   Samir Malik, Adv.

                      Mr.   Anand, Adv.
                      Mr.   Subhashish Biswas, Adv.
                      Ms.   Dibyadyuti Banerjee, Adv.
                      Ms.   Rajeshri N. Reddy, Adv.
                      Mr.   Abhijit Sengupta, Adv.

                      Mr.   V. Sudeer, Adv.
                      Mr.   M.B. Ramasubba Raju, Adv.
                      Ms.   Megha Khanna, Adv.
                      Mr.   Balaji Srinivasan, AOR

                      Mr. Mohit Chaudhary, Adv.
WP(C) 744/2017 etc.
                                      9

                       Ms.   Puja Sharma, Adv.
                       Ms.   Garima Sharma, Adv.
                       Mr.   Kunal Sachdeva, Adv.
                       Mr.   Imran Ali, Adv.
                       Mr.   Balwinder Singh Suri, Adv.

                       Mr. Suchit Mohanty, Adv.
                       Mr. Prakash Ranjan Nayak, Adv.

                       Mr. S.K. Bhattacharya, Adv.
                       Mr. L.K. Paonam, Adv.
                       Mr. Niraj Bobby Paonam, Adv.
                       Mrs. Tomthinnganbi Koijam, Adv.

                       Ms. Prerna Mehta, AOR
                       Mr. Rohit Singh, Adv.

                       Mr. Aneesh Mittal, Adv.
                       Ms. Shreya Sharma, Adv.

                       Ms.   Praveena Gautam, Adv.
                       Mr.   Jitesh P. Gupta, Adv.
                       Mr.   Raja Ram, Adv.
                       Mr.   Pawan Shukla, Adv.

                       Mr. R.M. Bajaj, Adv.
                       Ms. Garima Bajaj, AOR

                       Mr. Sahil Mullick, Adv.
                       Mr. Praveen Swarup, Adv.

                       Mr. Vivek Vishwakarma, Adv.
                       Mr. Prabhat Kr. Rai, Adv.
                       Mr. Christopher B. D’Souza, Adv.

              UPON hearing the counsel the Court made the following
                                 O R D E R

Let the matter be listed on 16.5.2018 at 2.00 p.m. (Deepak Guglani) (H.S. Parasher) Court Master Assistant Registrar