Supreme Court - Daily Orders
Chitra Sharma vs Union Of India on 11 May, 2018
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
WP(C) 744/2017 etc.
1
ITEM NO.34 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (Civil) No. 744/2017
CHITRA SHARMA & ORS. Petitioners
VERSUS
UNION OF INDIA & ORS. Respondents
(and IA No.30118/2018-impleading party and IA No.30122/2018-
CLARIFICATION/DIRECTION and IA No.30125/2018-impleading party and
IA No.30133/2018-impleading party and IA No.30140/2018-impleading
party and IA No.32031/2018-impleading party and IA No.32977/2018-
INTERVENTION APPLICATION and IA No.32978/2018-
CLARIFICATION/DIRECTION and IA No.33431/2018-STAY APPLICATION)
WITH
W.P.(C) No. 782/2017 (X)
W.P.(C) No. 783/2017 (X)
SLP(C) No. 24001/2017 (XI)
W.P.(C) No. 805/2017 (X)
(FOR STAY APPLICATION ON IA 84812/2017)
W.P.(C) No. 803/2017 (X)
SLP(C) No. 24002/2017 (XI)
(FOR PERMISSION TO FILE SLP/TP ON IA 84838/2017 FOR PERMISSION TO
FILE ADDITIONAL DOCUMENTS ON IA 84839/2017 FOR
INTERVENTION/IMPLEADMENT ON IA 84840/2017 and IA No.88057/2017-
INTERVENTION/IMPLEADMENT and IA No.88410/2017-
CLARIFICATION/DIRECTION and IA No.88689/2017-INTERVENTION
APPLICATION and IA No.88696/2017-MODIFICATION and IA No.89329/2017-
INTERVENTION/IMPLEADMENT and IA No.115034/2017-INTERVENTION
APPLICATION and IA No.119047/2017-impleading party)
W.P.(C) No. 950/2017 (X)
W.P.(C) No. 860/2017 (X)
(FOR ADMISSION)
SLP(C) No. 36396/2017 (XI)
(FOR ADMISSION and I.R. and IA No.98200/2017-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.98186/2017-APPLICATION FOR
IMPLEADMENT OF RESPONDENTS and IA No.98181/2017-PERMISSION TO FILE
SLP/TP and IA No.98204/2017-PERMISSION TO FILE ADDITIONAL
DOCUMENTS and IA No.137592/2017-CLARIFICATION/DIRECTION)
Diary No(s). 33267/2017 (XI)
Signature Not Verified
(FOR ADMISSION and I.R. and IA No.129410/2017-EXEMPTION FROM FILING
Digitally signed by
DEEPAK GUGLANI
Date: 2018.05.14
C/C
14:24:54 IST
Reason: OF THE IMPUGNED JUDGMENT and IA No.131630/2017-
INTERVENTION/IMPLEADMENT and IA No.129408/2017-PERMISSION TO FILE
SLP/TP and IA No.129406/2017-CONDONATION OF DELAY IN REFILING and
IA No.129413/2017-PERMISSION TO FILE LENGTHY LIST OF DATES)
W.P.(C) No. 319/2018 (X)
WP(C) 744/2017 etc.
2
(FOR ADMISSION and IA No.52566/2018-STAY APPLICATION)
Date : 11-05-2018 This matter was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Mr. Pawanshree Agrawal, Adv./A.C.
For Petitioners
Mr. Ajit Kumar Sinha, Sr. Adv.
Mr. Ashwarya Sinha, AOR
Ms. Priyanka Sinha, Adv.
Mr. Srijan Sinha, Adv.
Ms. Mohini Priya, Adv.
Ms. Ameya Vikrama Thanvi, Adv.
Ms. Alankrita Sinha, Adv.
Mr. Parag Tripathi, Sr. Adv.
Mr. Rakshit Thakur, Adv.
Mr. Shovan Mishra, AOR
Ms. Sujeeta Srivastava, AOR
Mr. Ravi Chandra Prakash, Adv.
Mr. Mukesh Kumar Singh, Adv.
Mr. Purushottam Sharma Tripathi, Adv.
Ms. Sushma Singh, Adv.
for M/s. Ravi Chandra Prakash Co., Adv.
Mr. Mangaljit Mukherjee, Adv.
Mr. Debarpita Basu Mukherjee, Adv.
Mr. Sagnik Basu, Adv.
Mrs. Sarla Chandra, AOR
Mr. Neeraj Kumar Gupta, AOR
Ms. Anshu Gupta, Adv.
Mr. Mohit Chaudhary, Adv.
Ms. Puja Sharma, Adv.
Ms. Garima Sharma, Adv.
Mr. Kunal Sachdeva, Adv.
Mr. Balwinder Singh Suri, Adv.
Mr. Imran Ali, Adv.
Ms. Mohna, AOR/petitioner-in-person
Mr. G.C. Tyagi, Adv.
Mr. Kailash Pd. Pandey, Adv.
WP(C) 744/2017 etc.
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Mr. Arune Monga, Adv.
Mr. Gopal Jha, AOR
Ms. Diviya Sharma, Adv.
Mr. S.S. Ray, Adv.
Mr. Vaibhav Gulia, Adv.
Ms. Rakhi Ray, Adv.
Dr. R.R. Kishore, Adv.
Mr. Karunakar Mahalik, AOR
Mr. C.P. Singh, Adv.
Mr. Prashant Kumar, Adv.
Mr. Shantanu Sagar, AOR
Mr. Jasbir Singh Malik, Adv.
Ms. Ushanandini V., Adv.
Mr. Abhinav Shrivastava, Adv.
Mr. Rahul Gupta, Adv.
Mr. R.P. Singh, Adv.
Mr. Prashant Kumar, Adv.
Mr. Sudhir Aggarwal, Adv.
Mr. Rajeev Kumar Bansal, Adv.
Mr. Varinder Kumar Sharma, Adv.
Ms. Parul Sharma, Adv.
Mr. Yugal K. Prasad, Adv.
Mrs. Revathy Raghavan, AOR
Mr. S. Muthu Krishnan, Adv.
Mr. A. Selvaraj, Adv.
Mr. Anand Prasad, Adv.
Mr. Sandeep Devashish Das, AOR
Mr. Shuvodeep Roy, AOR
Mr. Fuzail Ahmad Ayyubi, AOR
Mr. Pukhrambam Ramesh Kumar, AOR
Mr. Ambhoj Kumar Sinha, AOR
Ms. Praveena Gautam, AOR
Ms. Aparna Bhat, AOR
Mr. Tishampati Sen, AOR
Mr. Alok Shukla, AOR
Dr. Kailash Chand, AOR
WP(C) 744/2017 etc.
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Ms. Anne Mathew, AOR
Mr. Himanshu Shekhar, AOR
Mr. Amit Pawan, AOR
Ms. Rashmi Nandakumar, AOR
Ms. Anannya Ghosh, AOR
Mr. Dharmendra Kumar Sinha, AOR
Mr. R.P. Gupta, AOR
Mr. Kaushik Choudhury, AOR
Mr. Bijoy Kumar Jain, AOR
Mr. Suvidutt M.S., AOR
For Respondents/
Applicants Ms. Madhavi Divan, Adv.
Mr. Harish V. Shankar, Adv.
Mr. Syed Shahid Husain Rizvi, Adv.
Mrs. Anil Katiyar, AOR
Mr. Syed Shahid Husain Rizvi, Adv.
Mr. Harish V. Shankar, Adv.
Mr. Mukesh Kumar Maroria, AOR
Mr. Mukul Rohatgi, Sr. Adv.
Mr. Anupam Lal Das, AOR
Mr. Vishal Gupta, Adv.
Mr. Anirudh Singh, Adv.
Mr. Krishanu Barua, Adv.
Mr. Abhishek Raj, Adv.
Mr. Paras Choudhary, Adv.
Mr. Vikas Singh, Sr. Adv.
Mr. Vijay Nair, Adv.
Mr. Rahul Malhotia, Adv.
Mr. Jay Kishor Singh, Adv.
Mr. Mohan Parasaran, Sr. Adv.
Mr. Krishna Kanodia, Adv.
M/s. Unuc Legal LLP, AOR
Mr. Jayant Bhushan, Sr. Adv.
Mr. Ramakant Rai, Adv.
Mr. Anurag Mishra, Adv.
Ms. Mehak Suri, Adv.
Mr. Syed Jafar Alam, AOR
Mr. Sanjay Hegde, Sr. Adv.
Mr. Vishnu Sharma, AOR
WP(C) 744/2017 etc.
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Ms. Anupama Sharma, Adv.
Ms. Sonali Negi, Adv.
Mr. Mohit Rai, Adv.
Mr. P.V. Dinesh, AOR
Mr. Sindu T.P., Adv.
Mr. Ajay Marwah, Adv.
Mr. Mool Singh, Adv.
Mr. Anil Nag, Adv.
Mr. Arun Singh, Adv.
Mr. Abhilash Nag, Adv.
Mr. Rajeev Kumar Bansal, AOR
Mr. Ravindra Srivastava, Sr. Adv.
Mr. Ratik Sharma, Adv.
Mr. Shiv Sagar Tiwari, Adv.
Mr. Rakesh Dwivedi, Sr. Adv.
Mr. Pawan Upadhyay, Adv.
Mr. Sarvjit Pratap Singh, Adv.
Mr. Akash Tyagi, Adv.
Mr. Shiv Sagar Tiwari, AOR
Mr. Anurag Tripathi, Adv.
Ms. Amrita Sarkar, Adv.
Mr. Ashok Mathur, AOR
Mr. Bishwajit Dubey, Adv.
Mr. Uday Khare, Adv.
Ms. Srideepa Bhattacharyya, Adv.
Mr. Manpreet Lamba, Adv.
for M/s. Cyril Amarchand Mangaldas, AOR
Ms. Swarupama Chaturvedi, AOR
Mr. B.N. Dubey, Adv.
Ms. Devika Gulati, Adv.
Mr. Ejaz Maqbool, AOR
Ms. Tanya Shree, Adv.
Mr. Kunwar Aditya Singh, Adv.
Mr. Vivek Sarin, Adv.
Mr. Aakarshan Aditya, Adv.
Mr. Md. Rashid Saeed, AOR
Ms. Kavita Jha, AOR
Mr. Vaibhav Kulkarni, Adv.
Mr. Manoj G., Adv.
Mr. Shuvodeep Roy, Adv.
WP(C) 744/2017 etc.
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Mr. Hitesh Kumar Sharma, Adv.
Mr. S.K. Rajora, Adv.
Mr. Praveen Swarup, AOR
Mr. Sarvam Ritam Khare, AOR
Ms. Vrinda Kapoor, Adv.
Ms. Meena Sehrawat, Adv.
Ms. Shweta Chaurasia, Adv.
Ms. Aanchal Tikmani, Adv.
Ms. Liz Mathew, AOR
Mrs. K. Enatoli Sema, Adv.
Mr. Edward Belho, Adv.
Mr. Amit Kumar Singh, Adv.
Mr. K. Luikang Michael, Adv.
Mr. Guntur Prabhakar, Adv.
Ms. Prerna Singh, Adv.
Mr. Sandeep Devashish Das, AOR
Mr. Ajit Sharma, AOR
Mr. Ashwarya Sinha, AOR
Mr. Bijoy Kumar Jain, AOR
Mr. Varinder Kumar Sharma, AOR
Mrs. Taruna Singh Gohil, AOR
Mr. Naveen Kumar, AOR
Mrs. Sarla Chandra, AOR
Mr. Arun K. Sinha, AOR
Mr. Sachin Patil, AOR
Mr. Partha Sil, AOR
Mr. M.A. Krishna Moorthy, AOR
Mr. K.K. Mohan, AOR
Mr. Raj Kishor Choudhary, AOR
Mr. Yadav Narender Singh, AOR
Mr. Rabin Majumder, AOR
Mr. Anup Jain, AOR
Mr. Kedar Nath Tripathy, AOR
Mr. T. Harish Kumar, AOR
Mr. Talha Abdul Rahman, AOR
Mr. Abhijat P. Medh, AOR
WP(C) 744/2017 etc.
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Mr. Pradeep Kumar Bakshi, AOR
Mr. Ravindra Kumar, AOR
Ms. Sharmila Upadhyay, AOR
Ms. Madhusmita Bora, AOR
Mr. Ranjan Kumar Pandey, AOR
Mr. Shekhar Kumar, AOR
Ms. Supriya Juneja, AOR
Mr. Abhishek Yadav, AOR
Mr. Amarjit Singh Bedi, AOR
Mr. Arjun Garg, AOR
Mr. Sudhir Naagar, AOR
Mrs. Gargi Khanna, AOR
Mr. Vikas Singh, Sr. Adv.
Mr. S. Venkatesh, Adv.
Mr. Parag Maini, Adv.
Ms. Kanika Chugh, Adv.
Mr. Varun Singh, Adv.
Mr. Pratyush Singh, Adv.
Mr. Vikas Maini, Adv.
Mr. Somesh Srivastava, Adv.
Ms. Udita Singh, Adv.
Ms. Shashi Kiran, AOR
Dr. Satish Chandra, Adv.
Mr. Manoj Jain, Adv.
Mr. Rajesh P., Adv.
Ms. Manjeet Chawla, AOR
Mr. Rajesh Mahna, Adv.
Mr. Ram Nand, Adv.
Mr. Bhargava V. Desai, Adv.
Mr. Akishat Malpani, Adv.
Mr. Braj Kishor Mishra, Adv.
Ms. Aparna Jha, Adv.
Mr. Abhishek Yadav, Adv.
Ms. Kriti Sondhi Sharma, Adv.
Mr. Irshad S. Hanif, Adv.
Mr. Amit Sharma, AOR
Mr. Dipesh Sinha, Adv.
Ms. Ayiala Imti, Adv.
WP(C) 744/2017 etc.
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Ms. Sujeeta Srivastava, AOR
Mr. Govind Jha, Adv.
Mr. Krishna Kumar Singh, Adv.
Mr. Santosh K. Sethi, Adv.
Mr. Arjun Jaidka, Adv.
Dr. Kailash Chand, Adv.
Mr. Rachit Mittal, Adv.
Ms. Tanvi Aggarwal, Adv.
Mr. Ankit Khear, Adv.
Dr. Kailash Chand, AOR
Mr. Anivesh Bharadwaj, Adv.
Ms. Lakshmi Narayan, Adv.
Mr. Anivesh Bharadwaj, Adv.
Mr. C.S. Ashri, Adv.
Mr. Saurabh Gupta, Adv.
Mr. Gagan Gupta, Adv.
Mr. B.A.S. Jadon, Adv.
Dr. Lalit Bhasin, Adv.
Ms. Palak Chadha, Adv.
Ms. Shireen Shukila, Adv.
Mr. Mudit Sharma, AOR
Mr. Apoorv Shukla, Adv.
Mr. Kunal Cheema, AOR
Mr. Yunus Malik, Adv.
Ms. Renu Verma, Adv.
Mr. Zain A. Khan, Adv.
Ms. Farha Malik, Adv.
Mr. Samir Malik, Adv.
Mr. Anand, Adv.
Mr. Subhashish Biswas, Adv.
Ms. Dibyadyuti Banerjee, Adv.
Ms. Rajeshri N. Reddy, Adv.
Mr. Abhijit Sengupta, Adv.
Mr. V. Sudeer, Adv.
Mr. M.B. Ramasubba Raju, Adv.
Ms. Megha Khanna, Adv.
Mr. Balaji Srinivasan, AOR
Mr. Mohit Chaudhary, Adv.
WP(C) 744/2017 etc.
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Ms. Puja Sharma, Adv.
Ms. Garima Sharma, Adv.
Mr. Kunal Sachdeva, Adv.
Mr. Imran Ali, Adv.
Mr. Balwinder Singh Suri, Adv.
Mr. Suchit Mohanty, Adv.
Mr. Prakash Ranjan Nayak, Adv.
Mr. S.K. Bhattacharya, Adv.
Mr. L.K. Paonam, Adv.
Mr. Niraj Bobby Paonam, Adv.
Mrs. Tomthinnganbi Koijam, Adv.
Ms. Prerna Mehta, AOR
Mr. Rohit Singh, Adv.
Mr. Aneesh Mittal, Adv.
Ms. Shreya Sharma, Adv.
Ms. Praveena Gautam, Adv.
Mr. Jitesh P. Gupta, Adv.
Mr. Raja Ram, Adv.
Mr. Pawan Shukla, Adv.
Mr. R.M. Bajaj, Adv.
Ms. Garima Bajaj, AOR
Mr. Sahil Mullick, Adv.
Mr. Praveen Swarup, Adv.
Mr. Vivek Vishwakarma, Adv.
Mr. Prabhat Kr. Rai, Adv.
Mr. Christopher B. D’Souza, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Let the matter be listed on 16.5.2018 at 2.00 p.m. (Deepak Guglani) (H.S. Parasher) Court Master Assistant Registrar