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[Cites 0, Cited by 0] [Section 18(8)] [Section 18] [Entire Act]

State of Maharashtra - Subsection

Section 18(8)(b) in The Maharashtra Juvenile Justice (Care and Protection of Children) Rules, 2002

(b)After a youth has saved a sufficient amount, he can be encouraged to stay in a place of his own and move out of the group home.