Allahabad High Court
Surjeet Singh vs The Uttar Pradesh Civil Court Staff ... on 23 October, 2019
Author: Suneet Kumar
Bench: Suneet Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- WRIT - A No. - 16769 of 2019 Petitioner :- Surjeet Singh Respondent :- The Uttar Pradesh Civil Court Staff Centralized Recruitment, High Court Allahabad And Another Counsel for Petitioner :- Pradeep Verma Counsel for Respondent :- Ashish Mishra Hon'ble Suneet Kumar,J.
Learned counsel for the petitioner submits that the petition be dismissed as withdrawn with liberty to the petitioner to file fresh.
Accordingly, the petition is dismissed as withdrawn with the aforesaid liberty.
The order has been passed in presence of Ms. Pooja Agarwal, learned counsel for the respondent.
Order Date :- 23.10.2019 Mukesh Kr.