Section 15(1) in The Orissa Children's and Women's Welfare Service Rules, 1989
(1)Every person appointed to the Senior Grade of the Service shall be on probation for a period of two years from the date of actually joining the post :Provided that the Director may, if he so thinks fit, extend the period of probation in any case for a period not exceeding one year for reasons to be recorded in writing and shall communicate the extension to the person concerned.
