Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15(3) in Hyderabad Horse Racing and Betting Tax Rules, 1949

(3)The manager of a race meeting shall cause to be collected the tickets of all persons about to be admitted to the race course or to the race meeting and every person about to be admitted by means of a stamped ticket shall, immediately before admission to the race course or to the race meeting, deliver the ticket with the stamp affixed to the person who is collecting the ticket.