Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 85N] [Entire Act] State of Andhra Pradesh - Subsection Section 85N(2) in Andhra Pradesh Municipalities Act, 1965 (2)The Board shall keep accounts of all receipts and expenditure and prepare annual accounts in such manner as may be prescribed.]
