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State of Punjab - Section

Section 184 in The Punjab Motor Vehicles Rules, 1989

184. Stop sign on road surface

. [Sections 115 and 138(2)(h)] - (1) When any line is painted on or inlaid into the surface of any road at the approach to a road junction or to a pedestrian crossing or otherwise, no driver shall drive a motor vehicle so that any part thereof projects beyond that line at any time when a signal to stop is being given by a police officer or by means of traffic control lights or by the temporary display of sign No. 3 of the Schedule to the Act.
(2)A line for the purposes of this rule shall not be less than 50 milimetres in the width at any part and shall be either in white or yellow colour.