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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(4) in The Rajasthan Colonisation (Allotment and Sale of Government Land in the Indira Gandhi Canal Colony Area) Rules, 1975

(4)Colonisation Commissioner shall keep one copay of the application in his office and forward the other copy to the concerned Allotting Authority for allotment of land.