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Andhra Pradesh High Court - Amravati

Kakarla Sathiraju vs Kakarla Mer Sakubai on 28 August, 2024

         HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: C.M.A.No.830 of 2007

                          PROCEEDING SHEET


Sl.     DATE                            ORDER                         OFFICE
No.                                                                    NOTE
                                                                      Old P.S. is not
                                                                        available
1.

28.08.2024 RNT, J & VN, J Issue notice to the appellant, in view of elevation of the earlier counsel to the Bench at Telangana High Court.

2. List after service.

_____________ RNT, J _____________ VN, J Pab 2