Andhra Pradesh High Court - Amravati
Kakarla Sathiraju vs Kakarla Mer Sakubai on 28 August, 2024
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: C.M.A.No.830 of 2007
PROCEEDING SHEET
Sl. DATE ORDER OFFICE
No. NOTE
Old P.S. is not
available
1.28.08.2024 RNT, J & VN, J Issue notice to the appellant, in view of elevation of the earlier counsel to the Bench at Telangana High Court.
2. List after service.
_____________ RNT, J _____________ VN, J Pab 2