Section 19 in Pepsu Road Transport Corporation Rules, 1977
19. Resignation.
- Except as otherwise expressly provided by the terms of contract in any individual case, the General Manager or the Chief Accounts Officer who is not a Government employee, may resign his office by giving three months' notice in writing to the State Government.Provided that if the State Government so directs, the General Manager or the Chief Accounts Officer, as the case may be, giving such notice shall not vacate his office unless he is relieved thereof.
