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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Punjab - Subsection

Section 17(1)(ii) in Punjab Package Deal Properties (Disposal) Rules, 1976

(ii)A notice issued under these rules shall be effective only the expiry of the period stated therein and such period shall not ordinarily be less than fifteen days in any case.