Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 33 in The Revised Orissa Old Age Pension Rules, 1989 33. The Community Development and Rural Reconstruction Department (Social Welfare) shall be in-charge of administration of the Scheme.
