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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Assam - Subsection

Section 42(6) in Mising Autonomous Council Act, 1995

(6)The Government may, from time to time post such other officers or staff as may be required so as to meet the exigencies but while making such posting due regard may be given to the views of the Village Council.