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Union of India - Section

Section 5 in Petroleum and Natural Gas Regulatory Board (Technical Standards and Specifications including Safety Standards for Liquefied Natural Gas Facilities) Regulations, 2018

5. Objective.

- These standards are intended to ensure uniform application of design principles and to guide in selection and application of materials and components, equipment and systems and uniform operation and maintenance of the LNG terminals or facilities and shall primarily focus on safety aspects of the employees, public and facilities associated with LNG terminals.