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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(2) in The U.P. Pravidhik Shiksha Adhiniyam, 1962

(2)[ The members mentioned in Clauses (xvi), (xvii), (xix), (xx) and (xxii) of sub-section (1) may', instead of attending any meeting of the Board themselves, depute any officer subordinate to them not below the rank of Deputy Chief Engineer or Deputy Director, as the case may be, and the officers so deputed shall be entitled to take part in the proceedings of the particular meeting for which they are deputed and shall also be entitled to vote at such meeting.] [Inserted by U.P. Act. No. 35 of 1971.]