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Patna High Court - Orders

Kameshwar Singh vs The State Of Bihar Through The C.B.I. on 7 July, 2014

Author: Akhilesh Chandra

Bench: Akhilesh Chandra

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                                      Criminal Miscellaneous No.16722 of 2014
                            Arising Out of PS.Case No. -27 Year- 2012 Thana -C.B.I CASE District- PATNA
                     ======================================================
                     Kameshwar Singh                            .......... Petitioner/s
                                                      Versus
                     The State of Bihar Through The C.B.I.     .... .... Opposite Party/s
                     ======================================================
                                                       with
                                     Criminal Miscellaneous No.16835 of 2014
                            Arising Out of PS.Case No. -27 Year- 2012 Thana -C.B.I CASE District- PATNA
                     ======================================================
                     Ravindra Nath Pathak                          ... .... Petitioner/s
                                                      Versus
                     The State of Bihar, Through The C.B.I.     .... .... Opposite Party/s
                     ======================================================
                                                       with
                                     Criminal Miscellaneous No.16774 of 2014
                            Arising Out of PS.Case No. -27 Year- 2012 Thana -C.B.I CASE District- PATNA
                     ======================================================
                     Moti Lal Ram                                    ... .... Petitioner/s
                                                      Versus
                     The State of Bihar, Through The C.B.I.     .... .... Opposite Party/s
                     ======================================================
                                                       with
                                     Criminal Miscellaneous No.17039 of 2014
                            Arising Out of PS.Case No. -27 Year- 2012 Thana -C.B.I CASE District- PATNA
                     ======================================================
                     Vir Bahadur Singh                           .... .... Petitioner/s
                                                      Versus
                     The State of Bihar Through The C.B.I.         ... .... Opposite Party/s
                     ======================================================
                                                       with
                                     Criminal Miscellaneous No.17047 of 2014
                            Arising Out of PS.Case No. -27 Year- 2012 Thana -C.B.I CASE District- PATNA
                     ======================================================
                     Jay Narayan Singh @ Jag Narayan Singh       . .... Petitioner/s
                                                      Versus
                     The State of Bihar Through The C.B.I.   ... .... Opposite Party/s
                     ======================================================
                     CORAM: HONOURABLE MR. JUSTICE AKHILESH CHANDRA
                     ORAL ORDER

4       07-07-2014

As prayed for on behalf of learned counsel representing the CBI put up on 10th July 2014. Ashwini/- (Akhilesh Chandra, J) U