Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1155] [Entire Act] State of Haryana - Subsection Section 1155(f) in Punjab Jail Manual (f)in the absence of the Assistant Superintendent to receive and acknowledge in writing, all prisoners duly committed and made over, and, obtain a written receipt for, all prisoners required by the police under proper authority,
