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Union of India - Section
Section 11 in The Supplementary Nutrition (under the Integrated Child Development Services Scheme) Rules, 2017
11. Cost norms for Supplementary Nutrition.
- The cost norms for the Supplementary Nutrition for various categories of beneficiaries shall be as under or as may be revised by the Central Government:| S. No. | Categories | Present rates(per beneficiary per day) |
| (1) | (2) | (3) |
| 1. | Children (Between 6 to 72 months) | Rs.6.00 |
| 2. | Malnourished children (Between 6 to 72 months) | Rs.9.00 |
| 3. | Pregnant women and lactating or nursing mothers | Rs.7.00 |