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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(2) in Andhra Pradesh Tourism, Culture and Heritage Board Act, 2017

(2)There shall be a District Tourism and Culture Council for each district consisting of-
(a)District Collector- Chairperson;
(b)Four officials of whom one shall be a member-convener; and
(c)Not more than four experts nominated by the District Collector;