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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 2(7) in The Dadra and Nagar Haveli Excise Regulation, 2012

(7)"Beer" means alcoholic beverage prepared from malt or grain with or without addition of sugar and hops and includes black beer,ale, stout, porter and such other substance as may be specified by the Administrator by notification;