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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(3) in New Town, Kolkata Development Authority Act, 2007

(3)In the case of casual vacancies in the office of the Member-Secretary and other members caused by death, resignation, removal or otherwise, the State Government may appoint the Member-Secretary and other members, as the case may be.