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[Cites 0, Cited by 0] [Section 400] [Entire Act]

State of Uttar Pradesh - Subsection

Section 400(7) in The General Rules (Civil), 1957

(7)Register* of Miscellaneous Non-judicial Cases (Form No. 7);* Note. - It is not intended by this register that separate records are to be prepared for any of these cases. The papers relating to each so-called case will always remain in the file of the parent suit.