Bombay High Court
Adiwasi Paradhi Samaj Mahila Bachat Gat ... vs The State Of Maharashtra Through Its ... on 16 October, 2023
Author: Mangesh S. Patil
Bench: Mangesh S. Patil
34-59-Group.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
CORAM : MANGESH S. PATIL AND
SHAILESH P. BRAHME, JJ.
DATE : 16.10.2023 PER COURT :
1. Due to paucity of time, the following matters are adjourned to the dates mentioned against them.
2. The interim relief/undertaking/statement, if any, in these matters shall continue till next date.
Matters Date 34 WRIT PETITION NO.9207 OF 2022 WITH CA/12610/2023 IN WP/9207/2022 30.10.2023 36 WRIT PETITION NO.12976 OF 2022 in Urgent Category 37 WRIT PETITION NO.13199 OF 2022 38 WRIT PETITION NO.4189 OF 2023 WITH WP/3907/2023 39 WRIT PETITION NO.4282 OF 2023 31.10.2023 40 WRIT PETITION NO.4330 OF 2023 in Urgent Category 41 WRIT PETITION NO.9037 OF 2023 42 WRIT PETITION NO.12134 OF 2018
WITH WP/12136/2018 WITH WP/12151/2018 43 WRIT PETITION NO.10262 OF 2019 06.11.2023 44 WRIT PETITION NO.3267 OF 2020 45 WRIT PETITION NO.11174 OF 2021 46 WRIT PETITION NO.12170 OF 2021 07.11.2023 47 WRIT PETITION NO.12173 OF 2021 48 WRIT PETITION NO.9677 OF 2022 49 WRIT PETITION NO.11088 OF 2022 50 WRIT PETITION NO.11446 OF 2022 08.11.2023 WITH CA/5342/2023 IN WP/11446/2022 51 WRIT PETITION NO.11592 OF 2022 WITH CA/11177/2023 IN WP/11592/2022 53 WRIT PETITION NO.6685 OF 2023 09.11.2023 54 WRIT PETITION NO.6991 OF 2023 55 WRIT PETITION NO.7014 OF 2023 56 WRIT PETITION NO.11150 OF 2023 57 WRIT PETITION NO.11372 OF 2023 10.11.2023 59 WRIT PETITION NO.12059 OF 2023 (SHAILESH P. BRAHME, J.) (MANGESH S. PATIL, J.) arp/ 1/1 ::: Uploaded on - 17/10/2023 ::: Downloaded on - 18/10/2023 05:33:25 :::