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[Cites 0, Cited by 0] [Section 159] [Entire Act]

State of West Bengal - Subsection

Section 159(x) in Police Regulations, Calcutta, 1968

(x)The places where annual religious ceremonies on a big scale take place, and the places where there has been communal trouble in the past or where there is likelihood of such trouble in the future, with special reference to the particular occasion of such trouble.