Section 46(1)(c) in Telangana Town-Planning Act, 1920
(c)persons appointed by the [State Government] [Throughout the Act, the words 'Provincial Government' were substituted for the words 'Local Government' by the Adaptation Order, 1937, and the word 'State' was substituted for 'Provincial' by the Adaptation Order, 1950.] either by name or by virtue of their office.