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Allahabad High Court

Mainpuri Zila Sahkari Bank Mainpuri & ... vs Shri Ujagar Singh Bhaghel & Others on 27 May, 2011





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - C No. - 35571 of 2001
 

 
Petitioner :- Mainpuri Zila Sahkari Bank Mainpuri & Others
 
Respondent :- Shri Ujagar Singh Bhaghel & Others
 
Petitioner Counsel :- Dr. H.N. Tripathi,P.S. Baghel
 
Respondent Counsel :- C.S.C.,J.S. Baghel
 

 
Hon'ble Sibghat Ullah Khan,J.
 

Supplementary rejoinder affidavit filed today is taken on record.

In this writ petition no stay order was granted. Court wants to know the position of implementation of the impugned award.

Accordingly, list on 07.07.2011.

Order Date :- 27.5.2011 vks