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[Cites 0, Cited by 0] [Section 101B] [Entire Act]

Union of India - Subsection

Section 101B(2) in The Insurance Act, 1938

(2)The term of office of, and the allowances payable to, members of the Advisory Committee, the procedure to be followed by, and the quorum necessary for the transaction of business of, the Committee and the manner of filling casual vacancies therein shall be such as may bedetermined by the regulations made by the Authority.