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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(81) in Kolkata Municipal Corporation Act, 1980

(81)"slaughter-house" means any place used for the slaughter of cattle, sheep, goats. kids or pigs, or hens, fowls, chicken, ducks, turkeys. or any other eatable birds for the purpose of selling the flesh thereof as meat;