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[Cites 0, Cited by 0] [Section 2(34)] [Section 2] [Entire Act]

State of Puducherry - Subsection

Section 2(34)(ii) in Puducherry Land Reforms (Fixation of Ceiling on Land) Act, 1973

(ii)the heirs, assignees, legal representatives of such person, or persons deriving rights through such persons;