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Jammu & Kashmir High Court - Srinagar Bench

Splendor Landbase Ltd. & Ors vs A.M. Mir India Handicrafts Pvt. Ltd on 16 September, 2020

Author: Sanjay Dhar

Bench: Sanjay Dhar

                                                                            Item No.248 After Notice
                                                                            List

                                IN THE HIGH COURT OF JAMMU AND KASHMIR
                                              AT SRINAGAR
                                              (THROUGH VIRTUAL MODE)
                                                                         CRM(M) No. 283/2019


                         Splendor Landbase Ltd. & Ors                             ...Petitioner(s)
                                        Through:   Mr. S. F. Qadri, Advocate.

                                V/s

                         A.M. Mir India Handicrafts Pvt. Ltd.                    ...Respondent(s)

Through: Mr. Zia Shah, Advocate CORAM: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE (ORDER) 16.09.2020 Registry to summon the Xerox copy of the trial court record.

List on 10th November, 2020.

Interim direction, if any, in force as on date shall continue till next date before the Bench.

(SANJAY DHAR) JUDGE Srinagar 16.09.2020 "Ab. Rashid"

ABDUL RASHID GANAI 2020.09.17 10:20 I attest to the accuracy and integrity of this document