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State of Odisha - Section

Section 43 in The Orissa Factories Rules, 1950

43. Signboards to be displayed.

- Where workers of both sexes are employed there shall be displayed outside each latrine block a notice in the language understood by the majority of the workers "For Men only" or "For Women only" as the case may be. The notice shall also bear the figure of a man or of a woman, as the case may be.