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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(4) in The U.P. Basic Education Act, 1972

(4)On receipt of a recommendation under sub-section (3) in respect of any basic school, the Board may withdraw the recognition of that school.] [Substituted for original sub-sections (2) to (9) by U.P. Act No. 5 of 1977 (w.e.f. 21.4.1977).]