Himachal Pradesh High Court
United India Insurance Col Ltd. vs . Leela Devi & Ors on 23 August, 2023
Author: Virender Singh
Bench: Virender Singh
United India Insurance Col Ltd.Vs. Leela Devi & ors FAO No. 4162 of 2013 .
23.8.2023 Present: Ms. Nisha Nalot, Advocate vice Mr. Ishan Sharma, Advocate, for the appellant.
Ms. Parul Negi, Advocate, for respondents No. 1 to 3.
None for respondent No. 4.
Mr. Suneet Goel, Advocate, for respondent No. of 5. In view of the request made by learned vice rt counsel for the appellant, list on 27.9.2023.
(Virender Singh) Judge August 23, 2023 (kalpana) ::: Downloaded on - 23/08/2023 20:35:19 :::CIS