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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Bihar - Subsection

Section 28(1) in The Bihar Intermediate Education Council Act, 1992

(1)The Council shall constitute one or more of the following Committees from amongst its members: -
(a)Recognition Committee;
(b)Courses Committee;
(c)Examination Committee;
(d)Finance Committee; and
(e)Other Committee which the Council considers necessary.