Supreme Court - Daily Orders
Prabhavathi vs The Managing Director Bangalore ... on 22 September, 2023
Bench: C.T. Ravikumar, Sanjay Kumar
ITEM NO.18 COURT NO.16 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 8186/2023
(Arising out of impugned final judgment and order dated 01-10-2020
in MFA No. 2162/2018 01-10-2020 in MFA No. 4016/2018 passed by the
High Court Of Karnataka At Bengaluru)
PRABHAVATHI & ORS. Petitioner(s)
VERSUS
THE MANAGING DIRECTOR BANGALORE METROPOLITAN
TRANSPORT CORPORATION Respondent(s)
(FOR ADMISSION and I.R. and IA No.179277/2023-CONDONATION OF DELAY
IN FILING and IA No.179279/2023-CONDONATION OF DELAY IN REFILING /
CURING THE DEFECTS )
Date : 22-09-2023 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE C.T. RAVIKUMAR
HON'BLE MR. JUSTICE SANJAY KUMAR
For Petitioner(s) Mr. C.B.gururaj, Adv.
Mr. Prakash Ranjan Nayak, AOR
Mr. Animesh Dubey, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice, returnable on 10.11.2023.
(DR. NAVEEN RAWAL) (MATHEW ABRAHAM) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by NIRMALA NEGI Date: 2023.09.22 16:58:37 IST Reason: