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Supreme Court - Daily Orders

Prabhavathi vs The Managing Director Bangalore ... on 22 September, 2023

Bench: C.T. Ravikumar, Sanjay Kumar

     ITEM NO.18                              COURT NO.16                SECTION IV-A

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 8186/2023

     (Arising out of impugned final judgment and order dated 01-10-2020
     in MFA No. 2162/2018 01-10-2020 in MFA No. 4016/2018 passed by the
     High Court Of Karnataka At Bengaluru)

     PRABHAVATHI & ORS.                                                 Petitioner(s)

                                                    VERSUS

     THE MANAGING DIRECTOR BANGALORE METROPOLITAN
     TRANSPORT CORPORATION                                              Respondent(s)

     (FOR ADMISSION and I.R. and IA No.179277/2023-CONDONATION OF DELAY
     IN FILING and IA No.179279/2023-CONDONATION OF DELAY IN REFILING /
     CURING THE DEFECTS )

     Date : 22-09-2023 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE C.T. RAVIKUMAR
                             HON'BLE MR. JUSTICE SANJAY KUMAR

     For Petitioner(s)                 Mr. C.B.gururaj, Adv.
                                       Mr. Prakash Ranjan Nayak, AOR
                                       Mr. Animesh Dubey, Adv.

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice, returnable on 10.11.2023.

(DR. NAVEEN RAWAL) (MATHEW ABRAHAM) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by NIRMALA NEGI Date: 2023.09.22 16:58:37 IST Reason: