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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Gujarat - Subsection

Section 27(1) in Gujarat State Council for Physiotherapy Rules, 2013

(1)The Council shall ordinarily meet for the transaction of its business once in every four months, but the President may, whenever he thinks fit, and shall, upon a written requisition of not less than seven members and on a date not later than fifteen days after the receipt of such requisition, call an extraordinary meeting.