Section 11 in Nims University Rajasthan, Jaipur Act, 2008
11. Officers of the University.
- The following shall be the officers of the University, namely: -(i)the Chancellor;(ii)the vice-chancellor;(iii)the pro-vice-chancellor;(iv)the Provost;(v)the Proctor;(vi)the Deans of Faculties;(vii)the Registrar;(viii)the Chief Finance and Accounts Officer; and(ix)such other officers as may be declared by the Statutes to be the officers of the University.
