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[Cites 0, Cited by 0] [Section 83] [Entire Act]

State of Kerala - Subsection

Section 83(2) in Kerala Land Reforms (Tenancy) Rules, 1970

(2)In respect of such of the lands, if any. situate within the jurisdiction of any other Land Tribunal, the Land Tribunal, shall request such other Land Tribunal to cause a similar enquiry to be made through its staff in respect of such lands within its jurisdiction.