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State of Punjab - Section

Section 7E in The Punjab Agricultural Produce Markets Act, 1961

7E. Establishment of producer market yard (Kissan Mandi).

- Producer Market Yard (Kissan Mandi) may be established outside the principal market yard or sub-market yard in the notified market area. Such market yard may be set up with suitable infrastructure in accordance with the provisions of this Act and the rules made thereunder, by a group of producers or Farmer Producer Organization or Farmer Agri. business Consortium or Farmer Producer Company or the Market Committee in any notified market area for sale to wholesellers or institutional buyer or any other buyer as may be prescribed.