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Bombay Presidency - Section

Section 28 in The Bombay University Act, 1974

28. Boards of Inter-Disciplinary Studies.

(1)There shall be a Board or Boards, as may be recommended by the Academic Council, of Inter-Disciplinary Studies, consisting of-
(i)the Chairmen of Boards of Studies in their respective subject;
(ii)the Heads of Departments of the University in the subjects concerned; and
(iii)the members co-opted by the Academic Council, as prescribed by the Statutes.
(2)The term of office of members under clause (iii) of subsection (1) shall be three years.
(3)The Chairman shall be elected by the members of the Board or Boards from amongst themselves.
(4)The powers and duties of the Board of Inter-Disciplinary Studies and the procedure at its meetings shall be as prescribed by the Statutes.